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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3)(d) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

(d)The condition of metal-rung ladders and the side walls of the manhole shall be checked to see if there is any danger of collapse.