Bombay High Court
National Highways Authority Of India ... vs Sangeeta Pradeep Jain And Anr. on 22 December, 2025
1 DPT
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : ARUN R. PEDNEKER, J.
DATE : 22.12.2025 PER COURT:
1. Due to paucity of time, the following matters stand adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters on board dated 22.12.2025 Adjourned to 58 ARBITRATION APPEAL NO. 88 OF 2025WITH 08.01.2026 CIVIL APPLICATION NO. 12770 OF 2025 IN ARBA/88/2025 59 ARBITRATION APPEAL NO. 89 OF 2025WITH CIVIL APPLICATION NO. 12771 OF 2025 IN ARBA/89/2025 60 ARBITRATION APPEAL NO. 90 OF 2025WITH CIVIL APPLICATION NO. 12772 OF 2025 IN ARBA/90/2025 61 ARBITRATION APPEAL NO. 91 OF 2025WITH CIVIL APPLICATION NO. 12773 OF 2025 IN ARBA/91/2025 86 WRIT PETITION NO. 12195 OF 2024 89 WRIT PETITION NO. 14811 OF 2025 09.01.2026 90 WRIT PETITION NO. 15139 OF 2025 91 CIVIL APPLICATION NO. 8472 OF 2025 IN WP/8992/2024 WITH WRIT PETITION NO. 1471 OF 2025 WITH WRIT PETITION NO. 8992 OF 2024 92 CIVIL APPLICATION NO. 8473 OF 2025 IN WP/9025/2024 WITH WRIT PETITION NO. 1541 OF 2025 WITH WRIT PETITION NO. 9025 OF 2024 94 SECOND APPEAL NO. 526 OF 2022 WITH CIVIL 12.01.2026 APPLICATION NO. 11189 OF 2022 IN SA/526/2022 WITH SECOND APPEAL NO. 527 OF 2022 WITH CIVIL APPLICATION NO. 11190 OF 2022 IN SA/527/2022 95 SECOND APPEAL NO. 629 OF 2019 WITH CIVIL APPLICATION NO. 14243 OF 2019 IN SA/629/2019 96 SECOND APPEAL NO. 603 OF 2022 WITH CIVIL APPLICATION NO. 12822 OF 2022 IN SA/603/2022 97 SECOND APPEAL NO. 411 OF 2025 WITH CIVIL APPLICATION NO. 1414 OF 2022 IN SA/411/2025 98 WRIT PETITION NO. 434 OF 2025 21.04.2026 99 WRIT PETITION NO. 910 OF 2025 WITH WRIT PETITION NO.
9093 OF 2014 2 DPT 100 WRIT PETITION NO. 939 OF 2025 101 WRIT PETITION NO. 1811 OF 2025 102 WRIT PETITION NO. 2389 OF 2025 103 WRIT PETITION NO. 2814 OF 2025 104 WRIT PETITION NO. 2913 OF 2025 105 WRIT PETITION NO. 4471 OF 2025 106 WRIT PETITION NO. 4942 OF 2025 107 WRIT PETITION NO. 5099 OF 2025 108 WRIT PETITION NO. 6056 OF 2025 109 WRIT PETITION NO. 6201 OF 2025 22.04.2026 110 WRIT PETITION NO. 6220 OF 2025 111 WRIT PETITION NO. 7009 OF 2025 113 WRIT PETITION NO. 8104 OF 2025 114 WRIT PETITION NO. 8898 OF 2025 115 WRIT PETITION NO. 9831 OF 2025 116 WRIT PETITION NO. 10881 OF 2025 117 WRIT PETITION NO. 12494 OF 2025 118 WRIT PETITION NO. 13351 OF 2025 119 WRIT PETITION NO. 13939 OF 2025 120 WRIT PETITION NO. 13991 OF 2025 121 WRIT PETITION NO. 14335 OF 2025 23.04.2026 123 WRIT PETITION NO. 14596 OF 2025 WITH WRIT PETITION NO. 12261 OF 2025 WITH WRIT PETITION NO. 13627 OF 2025 WITH CIVIL APPLICATION NO. 12559 OF 2025 IN WP/12261/2025 124 ARBITRATION APPLICATION NO. 10 OF 2025 142 ARBITRATION APPEAL NO. 86 OF 2025 143 WRIT PETITION NO. 9730 OF 2024 144 CIVIL APPLICATION NO. 12792 OF 2024 IN SA/264/2019 146 CIVIL APPLICATION NO. 10309 OF 2025 IN SA/368/2025 WITH SECOND APPEAL NO. 368 OF 2025 147 CIVIL APPLICATION NO. 12735 OF 2025 IN WP/11388/2025 WITH WRIT PETITION NO. 11388 OF 2025 148 CIVIL APPLICATION NO. 14036 OF 2025 IN SAST/7951/2025 150 WRIT PETITION NO. 4774 OF 2025 151 WRIT PETITION NO. 4985 OF 2025 24.04.2026 152 WRIT PETITION NO. 12541 OF 2025 153 WRIT PETITION NO. 13405 OF 2025 154 WRIT PETITION NO. 13998 OF 2025 155 WRIT PETITION NO. 14662 OF 2025 158 CIVIL APPLICATION NO. 12859 OF 2025 IN SAST/34901/2025 WITH CIVIL APPLICATION NO. 12861 OF 2025 IN SAST/34901/2025 163 WRIT PETITION NO. 3891 OF 2025 27.04.2026 164 WRIT PETITION NO. 5536 OF 2025 165 WRIT PETITION NO. 8481 OF 2025 166 WRIT PETITION NO. 8486 OF 2025 167 WRIT PETITION NO. 8502 OF 2025 168 WRIT PETITION NO. 8969 OF 2025 169 WRIT PETITION NO. 9039 OF 2025 170 WRIT PETITION NO. 10687 OF 2025 171 WRIT PETITION NO. 10978 OF 2025 176 SECOND APPEAL NO. 30 OF 2020 WITH CIVIL 3 DPT APPLICATION NO. 869 OF 2022 IN SA/30/2020 177 SECOND APPEAL NO. 712 OF 2022 WITH CIVIL APPLICATION NO. 14544 OF 2022 IN SA/712/2022 WITH CIVIL APPLICATION NO. 10409 OF 2025 IN SA/712/2022 178 CIVIL APPLICATION NO. 9413 OF 2025 IN SA/374/2024 WITH SECOND APPEAL NO. 374 OF 2024 WITH CIVIL APPLICATION NO. 12386 OF 2024 IN SA/374/2024 179 CIVIL APPLICATION NO. 10465 OF 2025 IN RAST/26288/2025 180 CIVIL APPLICATION NO. 12791 OF 2025 IN SAST/32128/2025 WITH CIVIL APPLICATION NO. 12792 OF 2025 IN SAST/32128/2025 181 WRIT PETITION NO. 4776 OF 2024 28.04.2026 182 ARBITRATION APPEAL NO. 29 OF 2021 WITH CIVIL APPLICATION NO. 7007 OF 2021 IN ARBA/29/2021 WITH ARBITRATION APPEAL NO. 30 OF 2021 WITH CIVIL APPLICATION NO. 7008 OF 2021 IN ARBA/30/2021 WITH CIVIL APPLICATION NO. 7009 OF 2021 IN ARBA/31/2021 WITH ARBITRATION APPEAL NO. 31 OF 2021 183 ARBITRATION APPEAL NO. 6 OF 2022 29.04.2026 184 ARBITRATION APPEAL NO. 7 OF 2022 185 ARBITRATION APPEAL NO. 8 OF 2022 186 ARBITRATION APPEAL NO. 9 OF 2022 187 ARBITRATION APPEAL NO. 10 OF 2022 188 ARBITRATION APPEAL NO. 11 OF 2022 189 ARBITRATION APPEAL NO. 12 OF 2022 190 ARBITRATION APPEAL NO. 13 OF 2022 191 ARBITRATION APPEAL NO. 14 OF 2022 192 ARBITRATION APPEAL NO. 15 OF 2022 193 SECOND APPEAL NO. 236 OF 2022WITH CIVIL APPLICATION NO. 6860 OF 2022 IN SA/236/2022 194 SECOND APPEAL NO. 287 OF 2022 195 SECOND APPEAL NO. 288 OF 2022 196 SECOND APPEAL NO. 290 OF 2022 [ARUN R. PEDNEKER, J.] marathe