Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26L(2)] [Section 26L] [Entire Act] State of Uttar Pradesh - Subsection Section 26L(2)(iv) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 (iv)to maintain accounts in such forms as may be prescribed and get the same audited in such manner as may be laid down in regulations of the Board;