Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(4)(c) in Bihar Regional Development Authority Act, 1974 (c)to provide for the setting up of planning information and storage retrieval systems which may be upto-dated frequently;