Section 13(1)(b) in The Water (Prevention And Control Of Pollution) Act, 1974

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Union of India - Subsection

Section 13(1)(b) in The Water (Prevention And Control Of Pollution) Act, 1974

(b)by the Central Government (in respect of one or more Union territories) and one or more Governments of States contiguous to such Union territory or Union territories,

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Union of India - Subsection

Section 13(1)(b) in The Water (Prevention And Control Of Pollution) Act, 1974