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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(3)(j) in U.P. Area Development Act, 1976

(j)arranging ordinary loans for landholders, agricultural labourers and village artisans in the command areas, and grating of special loans to them, and their recovery;