Punjab-Haryana High Court
(O&M) Vasu Dev. Operation Div vs Executive Engineer Hisar & Others on 7 November, 2024
Author: Sudeepti Sharma
Bench: Sudeepti Sharma
Neutral Citation No:=2024:PHHC:145172
In the High Court of Punjab and Haryana at Chandigarh
749 RSA-4242
4242-2001 (O&M)
Date of Decision: 07.11.2024
VASU DEV. OPERATION DIV .....APPELLANT
VERSUS
EXECUTIVE ENGINEER HISAR
& OTHERS ...RESPONDENTS
CORAM: HON'BLE MRS. JUSTICE SUDEEPTI SHARMA
Present: None for the appellant.
Mr. P.S. Poonia, Advocate and
Mr. Pulkit Dhanda, Advocate for the respondents.
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SUDEEPTI SHARMA, SHARMA J (ORAL)
1. No one had put in appearance on behalf of the appellant on the last date of hearing. Today also, there is no representation on behalf of the appellant.. It seems that the appellant is no more interested in pursuing the matter. This Court is left with no other option but to dismiss the pr present appeal for want of prosecution.
2. Accordingly, the present appeal is dismissed for want of prosecution.
(SUDEEPTI SHARMA) 07.11.2024 JUDGE A.Kaundal Whether speaking/ reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 17-11-2024 01:06:32 :::