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[Cites 0, Cited by 0] [Section 60(9)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(9)(a) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(a)pay interest on the amount so retained at the rate of twelve per cent per annum and also pay such penalty as may be determined by the Tribunal: