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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(a) in Bihar Sugarcane (Distribution and Movement Control) Order, 1966

(a)No power crusher or power-driven Gur or Khandsari units shall purchase sugarcane for crushing of sugarcane juice for manufacture of Shakkar, Gul, Jaggery, Rab or Khandsari Sugar, as the case may be, except under and in accordance with the terms and conditions of a licence issued in this behalf by the Licensing Authority: