Allahabad High Court
Surya Narain Tripathi vs State Of U.P. & Others on 6 August, 2010
Court No. - 53 Case :- APPLICATION U/S 482 No. - 4183 of 1996 Petitioner :- Surya Narain Tripathi Respondent :- State Of U.P. 8: Others Petitioner Counsel :- K.N.Mishra Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
List revised.
None responded for the applicant to press the petition. The petition is, therefore, dismissed for want of prosecution. Interim stay, if any, is vacated. Order Date :- 6.8.2010 Sazia