Allahabad High Court
M/S. Flex Industries Ltd. vs Dy. Labour Commissioner And Others on 20 November, 2020
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 66 Case :- WRIT - C No. - 43683 of 2002 Petitioner :- M/S. Flex Industries Ltd. Respondent :- Dy. Labour Commissioner And Others Counsel for Petitioner :- Shakti Swarup Nigam Counsel for Respondent :- C.S.C Hon'ble J.J. Munir,J.
This petition is disposed of.
For orders, see my order of date passed in Writ - C No. - 40159 of 2002.
Order Date :- 20.11.2020 I. Batabyal