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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Odisha - Subsection

Section 77(5) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(5)Where water is drawn from tube-well installations, the tube-well head, shall be surrounded with a paving constructed of impervious materials for an area not less than 1 square metres around the outlet point and the water on the paving shall be suitably drained.