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Supreme Court - Daily Orders

Commissioner Of Service Tax, Delhi-1 vs M/S. National Association Of Software ... on 7 July, 2015

Bench: Chief Justice, Arun Mishra, Amitava Roy

     ITEM NO.28                          COURT NO.1                 SECTION III

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                               Civil Appeal Diary No(s).   16724/2015

     COMMISSIONER OF SERVICE TAX, DELHI-1                            Appellant(s)

                                                 VERSUS

     M/S. NATIONAL ASSOCIATION OF SOFTWARE
     AND SERVICE COMPANIES                                           Respondent(s)

     (with appln. (s) for condonation of delay in filing appeal.)

     Date : 07/07/2015 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE AMITAVA ROY

     For Appellant(s)              Mr. Kabir Hati, Adv.
                                   Mr. Abhay Kumar, adv.
                                   For Mr. B. Krishna Prasad,Adv.

     For Respondent(s)             Mr. Vivek Sharma, Adv.
                                   Mr. Ambarish Pandey, Adv.
                                   Mr. M.P. Devanath, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Notice.

Tag with Civil Appeal No.7497 of 2012.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.07.07 16:52:35 IST Reason: