Supreme Court - Daily Orders
Commissioner Of Service Tax, Delhi-1 vs M/S. National Association Of Software ... on 7 July, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.28 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 16724/2015
COMMISSIONER OF SERVICE TAX, DELHI-1 Appellant(s)
VERSUS
M/S. NATIONAL ASSOCIATION OF SOFTWARE
AND SERVICE COMPANIES Respondent(s)
(with appln. (s) for condonation of delay in filing appeal.)
Date : 07/07/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s) Mr. Kabir Hati, Adv.
Mr. Abhay Kumar, adv.
For Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. Vivek Sharma, Adv.
Mr. Ambarish Pandey, Adv.
Mr. M.P. Devanath, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Notice.
Tag with Civil Appeal No.7497 of 2012.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.07.07 16:52:35 IST Reason: