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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(a) in Indira Gandhi Technological and The Medical Sciences University Act, 2012

(a)to design and run courses at short term certificate, Diploma, Bachelor's, Master's and Doctoral level in the University, institutes, colleges, campuses and study centers established by the University in and outside the country.