Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 55 in The Orissa Veterinary Council Rules, 1997 55. Appropriation. - The funds of the State Council shall not be appropriated for expenditure on any item which has not been duly sanctioned by the State Council.
