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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(6) in Majuli University of Culture Act, 2017

(6)The remuneration payable to, and the other conditions of service of the Vice-Chancellor shall be determined by the Chancellor :Provided that the emoluments and other conditions of the service shall not be varied to the disadvantage of the Vice-Chancellor during his tenure as Vice-Chancellor.