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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

(2)As soon as may be after such publication is made, the Tribunal shall publish on its notice-board, both in English and Tamil, a copy of the notification as published in the [Fort St. George Gazette] [Now the Tamil Nadu Government Gazette.].