Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25A] [Entire Act] State of Maharashtra - Subsection Section 25A(4) in The Maharashtra National Law University Act, 2014 (4)The Planning Board may constitute such other Committee as may be necessary for Planning and monitoring the programmes of the university.