Delhi High Court - Orders
Ritu Sood And Ors vs Union Of India And Ors on 20 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~183
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5886/2018
RITU SOOD AND ORS. ..... Petitioners
Through: Mr. Praveen K. Singh, Adv.
versus
UNION OF INDIA AND ORS. .... Respondents
Through: Mr. Rakesh Kumar, CGSC for UOI
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 20.04.2022 Re-notify on August 30, 2022.
V. KAMESWAR RAO, J APRIL 20, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:23.04.2022 16:07:56