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Delhi High Court - Orders

Ritu Sood And Ors vs Union Of India And Ors on 20 April, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~183
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              +    W.P.(C) 5886/2018

                                   RITU SOOD AND ORS.                                ..... Petitioners
                                                Through:           Mr. Praveen K. Singh, Adv.

                                               versus

                                   UNION OF INDIA AND ORS.                .... Respondents
                                                 Through: Mr. Rakesh Kumar, CGSC for UOI

                                   CORAM:
                                   HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                ORDER

% 20.04.2022 Re-notify on August 30, 2022.

V. KAMESWAR RAO, J APRIL 20, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:23.04.2022 16:07:56