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State of Odisha - Section

Section 96 in The Orissa Motor Vehicles Rules, 1993

96. Interval of rest of drivers.

- Any time spent by the driver of a vehicle oh or near the vehicle, when it is at rest, when he is at liberty to leave for rest and refreshment although required to remain within sight of the vehicle shall be deemed to be an interval of rest for the purpose of Clause (a) of Sub-section (1) of section 91.Chapter-V Construction, equipment and maintenance of Motor Vehicles