Bombay High Court
Rakesh Brijmohan Agrawal vs Transcon Skycity Private Limited ... on 18 September, 2025
Author: Abhay Ahuja
Bench: Abhay Ahuja
903 , 904 and 23, 24.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 4767 OF 2025
IN
SUIT NO. 81 OF 2024
Transcon Skycity Pvt. Ltd. ...Applicant
V/s.
Rakesh Brijmohan Agarwal ...Respondent
WITH
INTERIM APPLICATION NO. 4760 OF 2025
INTERIM APPLICATION NO. 3918 OF 2025
IN
SUIT NO. 81 OF 2024
AND
INTERIM APPLICATION NO. 4759 OF 2025
INTERIM APPLICATION NO. 4768 OF 2025
INTERIM APPLICATION NO. 3925 OF 2025
IN
SUIT NO. 86 OF 2024
Mr. Karl Tamboly with Ms. Aneesa Cheema and Ms. Sharanya
Mahimtura i/b Lexion Law Partners for the Plaintiff in both the Suits.
Mr. Mayur Khandeparkar with Mr. Yash Momaya, Ms. Tanisha
Choudhary, Ms. Nupur Desai, Mr. Ishaan Choudhary and Mr. Dhir
Pandit i/b IC Legal for the Defendant in Suits No. 81 and 86 of 2024.
CORAM : ABHAY AHUJA, J.
DATE : 18th SEPTEMBER, 2025
P.C. :
1. When the matters are called out, learned Counsel appearing in the matter submit that the two Interim Applications viz. Interim Digitally signed by NIKITA Applications No. 4767 of 2025 and 4759 of 2025, filed in the respective NIKITA YOGESH YOGESH GADGIL GADGIL Date:
2025.09.18 18:11:54 Suits have been filed seeking return of Plaint and are ad-idem that the +0530 Nikita Gadgil 1/2 ::: Uploaded on - 18/09/2025 ::: Downloaded on - 18/09/2025 21:59:49 ::: 903 , 904 and 23, 24.doc said two Interim Applications would have to be heard before the other Interim Applications listed today.
2. Mr. Tamboly, learned Counsel appearing for the Plaintiffs in the two Suits seeks some time to file reply.
3. Let replies to all the Interim Applications on board be filed within a period of four weeks with copy to the others. Rejoinder(s) in two weeks thereafter with copy to the others.
4. List for hearing on 6th November, 2025.
(ABHAY AHUJA, J.) Nikita Gadgil 2/2 ::: Uploaded on - 18/09/2025 ::: Downloaded on - 18/09/2025 21:59:49 :::