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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(1) in ICFAI University Act, 2003

(1)The Academic Council shall consist of:-
(a)The Vice-Chancellor - Chairman;
(b)The Registrar - Secretary;
(c)Such other members as may be prescribed in the statutes.