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State of Rajasthan - Section

Section 44 in The Rajasthan Warehouses Rules, 1960

44. Use of standard weight and measures by warehouseman.

- Every warehouseman shall use only scales, weight and measures and weighing or measuring machines as are duly certified to be correct for the purpose by an Inspector appointed under the Rajasthan Weights and Measures Act, 1954 (XIX of 1954).