Section 7(3)(a) in The Fiscal Responsibility And Budget Management Act, 2003

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Union of India - Subsection

Section 7(3)(a) in The Fiscal Responsibility And Budget Management Act, 2003

(a)Except as provided under this Act, no deviation in meeting the obligations cast on the Central Government under this Act, shall be permissible without approval of Parliament.

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Union of India - Subsection

Section 7(3)(a) in The Fiscal Responsibility And Budget Management Act, 2003