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[Cites 0, Cited by 0] [Section 12AA(3)] [Section 12AA] [Entire Act]

State of Odisha - Subsection

Section 12AA(3)(e) in The Orissa Factories Rules, 1950

(e)relevant techniques and methods, such as safety audits and risk assessment for periodical assessment of the status on health, safety and environment and taking all the remedial measures;