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[Cites 0, Cited by 0] [Section 168] [Entire Act]

State of Rajasthan - Subsection

Section 168(h) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(h)the responsible person referred to in Rule 164, ensures at the excavation work that no building worker is permitted to work where such building worker may be struck or endangered by the excavation machinery or material or article used in such excavation;