Punjab-Haryana High Court
Chief Administrator vs Jaspal Singh And Others on 29 September, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
****
R.F.A. No. 2124 of 2009 (O&M)
Date of Decision:29.09.2010
Chief Administrator, Haryana State Agricultural Marketing
Board, Panchkula
.....Appellant
Vs.
Jaspal Singh and others
.....Respondents
CORAM:- HON'BLE MR. JUSTICE RAJESH BINDAL
Present:- Mr. Raman B. Garg, Advocate for the appellant.
Mr. Sandeep Punchhi, Advocate for respondents
No.1 to 7.
Mr. Ashish Gupta, Assistant Advocate General, Haryana.
****
Rajesh Bindal, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3458 of 2008, titled as Jangir Kaur and others v. State of Haryana and another.
September 29, 2010 ( RAJESH BINDAL ) renu JUDGE