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State of Sikkim - Section

Section 8 in Sikkim Urban and Regional Planning and Development Act, 1998

8. Office of the Chief Town Planner to function as technical secretariat for the Board.

- The office of the Chief Town Planner shall also function as the technical secretariat of the Board and in order to enable him to perform the functions as detailed in sub-section (4) of section 7, the Government shall provide in consultation with the Board, such additional officers and staff to the Chief Town Planner as it may consider necessary.