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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(5) in The Science and Engineering Research Board Rules, 2010

(5)A record of actions taken on the suggestions, recommendations and advice of the Oversight Committee shall be maintained by the Secretary and shall be communicated to the Government in every quarter of the year on the advice of the Chairperson of the Oversight Committee.