Section 33(3)(c) in Tripura Sales Tax Act, 1976

[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Tripura - Subsection

Section 33(3)(c) in Tripura Sales Tax Act, 1976

(c)of such facts to any officer of this State or any other State Government as may be necessary for the purpose of enabling such officer to levy or realise any tax imposed by that Government,

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State of Tripura - Subsection

Section 33(3)(c) in Tripura Sales Tax Act, 1976