Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Kerala - Subsection Section 120(l) in Kerala Police Act, 2011 (l)does not take due care of pets under one’s care or control and thereby causing inconvenience to neighbours or public by carelessly letting them loose ;
