Delhi High Court - Orders
Geep Industries (India) Pvt. Ltd. & Ors vs Competition Commission Of India on 12 October, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10332/2023 & CM APPL. 40030/2023
GEEP INDUSTRIES (INDIA) PVT. LTD. & ORS. ..... Petitioners
Through: Mr. Tarun Gulati, Sr. Advocate with
Mr. Ravisekhar Nair, Mr. Parthsarathi
Jha, Ms. Aayushi Sharma, Ms.
Raagini Agarwal and Ms. Shruti,
Advocates.
versus
COMPETITION COMMISSION OF INDIA ..... Respondent
Through: Ms. Aakanksha Kaul and Mr. Aman
Sahani, Advocates.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 12.10.2023 A request for adjournment has been made on behalf of the Respondent. The same is being opposed by the learned Counsel for the Petitioner.
In the interest of justice, this Court is inclined to accede to the request of the learned Counsel for the Respondent.
List on 23.01.2024.
SUBRAMONIUM PRASAD, J OCTOBER 12, 2023 Rahul This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 14:26:14