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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(b) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965

(b)such portion of the arrears of quit-rent or other amount, if any, of a like nature including cess due from the landholder to the State Government, as is proportionate to the total collections so far made, and