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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in New Delhi International Arbitration Centre Act, 2019

(e)"Custodian" means the person who is appointed as Custodian under sub-section (2) of section 11 in respect of the undertakings;