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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Uttar Pradesh - Subsection

Section 59(2)(c) in Uttar Pradesh Chit Funds Act, 1975

(c)otherwise fails to comply with any of the requirements of the chit agreement regarding the date, time and place at which the chit is to be drawn ;