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Allahabad High Court

Pappu @ Sushil (Jail Appeal) vs State Of U.P. on 19 July, 2010

Bench: Abdul Mateen, Yogendra Kumar Sangal

Court No. - 25

Case :- CRIMINAL APPEAL No. - 97 of 2009

Petitioner :- Pappu @ Sushil (Jail Appeal)
Respondent :- State Of U.P.
Petitioner Counsel :- In Person
Respondent Counsel :- G.A.

Hon'ble Abdul Mateen,J.

Hon'ble Yogendra Kumar Sangal,J.

Office has not reported as to whether the paper book has been supplied to Sri K.N.Misra, who was appointed Amicus Curiae vide order dated 30.07.2009.

If paper book has not been supplied to the learned Amicus Curiae, office shall supply the same forthwith to him and the case shall be listed again in the cause list also showing name of Sri K. N. Misra as counsel/Amicus Curiae for the respondents.

Order Date :- 19.7.2010 anb