Allahabad High Court
Pappu @ Sushil (Jail Appeal) vs State Of U.P. on 19 July, 2010
Bench: Abdul Mateen, Yogendra Kumar Sangal
Court No. - 25 Case :- CRIMINAL APPEAL No. - 97 of 2009 Petitioner :- Pappu @ Sushil (Jail Appeal) Respondent :- State Of U.P. Petitioner Counsel :- In Person Respondent Counsel :- G.A. Hon'ble Abdul Mateen,J.
Hon'ble Yogendra Kumar Sangal,J.
Office has not reported as to whether the paper book has been supplied to Sri K.N.Misra, who was appointed Amicus Curiae vide order dated 30.07.2009.
If paper book has not been supplied to the learned Amicus Curiae, office shall supply the same forthwith to him and the case shall be listed again in the cause list also showing name of Sri K. N. Misra as counsel/Amicus Curiae for the respondents.
Order Date :- 19.7.2010 anb