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[Cites 0, Cited by 1] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(3) in The Manipur Municipalities Act,1994.

(3)The minutes of the proceedings of all meetings of the Nagar Panchayat or of the Council shall forthwith be forwarded by the Executive Officer to the Deputy Commissioner, the Director and to the State Government.