Madhya Pradesh High Court
Union Of India vs Garnish Electronics Pvt.Ltd. Through ... on 30 October, 2025
1 CRR-4945-2023
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
CRR No. 4945 of 2023
(UNION OF INDIA Vs GARNISH ELECTRONICS PVT.LTD. THROUGH DIRECTOR RUBI )
Dated : 30-10-2025
Shri Manoj Kumar Soni - Advocate for the petitioner.
Ms. Ritika Rathi - Advocate appeared for respondent.
Counsel for the respondent prays for time to argue the case. One week time is granted by way of last indulgence to argue the case. List after a week.
(GAJENDRA SINGH) JUDGE ajit Signature Not Verified Signed by: AJIT KAMALASANAN Signing time: 30-10-2025 20:09:12