Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] Union of India - Subsection Section 128(11) in The Coal Mines Regulations, 2011 (11)Overhanging sides shall be dressed down:Provided that where this is not practicable, stay props or other suitable means of support shall be erected at intervals not exceeding one metre.
