Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 120 in Goalpara Tenancy Act, 1929 120. Survey and record of proprietor's private land. - The Local Government may make an order directing a Revenue Officer to make a survey and record of all the lands in a specified local area which are a proprietor's private lands.
