Section 33(6)(ii) in The Food Safety And Standards Act, 2006

[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(6)(ii) in The Food Safety And Standards Act, 2006

(ii)"manager", in relation to a food business, means any person who is entrusted by the food business operator with the day-to-day running of the business, or any part of the business.

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Union of India - Subsection

Section 33(6)(ii) in The Food Safety And Standards Act, 2006