Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28B] [Entire Act] State of Uttar Pradesh - Subsection Section 28B(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (d)the payment of any other sum which the State Government may by general or special order declare to be an appropriate charge on the fund."
