Rajasthan High Court - Jaipur
Phool Chand Son Of Late Shri Ram Rai ... vs Shri Balu Ram Sharma Son Of Late Shri Ram ... on 16 September, 2022
Author: Vinod Kumar Bharwani
Bench: Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 2296/2022
Phool Chand Son Of Late Shri Ram Rai Sharma
----Appellant
Versus
Shri Balu Ram Sharma Son Of Late Shri Ram Narain Sharma
----Respondent
For Appellant(s) : Mr. M.M.Ranjan Sr. Adv. with Mr. Rohan Agrawal For Respondent(s) :
HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 16/09/2022 lquk x;k A izR;FkhZx.k dks vihy o LFkxu izkFkZuk i= ds uksfVl N% lIrkg dh okilh ds fy, tkjh fd, tkosa A ;ksX; vf/koDrk vihykFkhZ bl laca/k esa vko';d dk;Zokgh ,d lIrkg esa djsa A v/khuLFk U;k;ky; dk vfHkys[k ryc fd;k tkosA ;g vihy N% lIrkg ckn U;k;ky; ds le{k lwphc) dh tkos rc rd izR;FkhZx.k dks ikacn fd;k tkrk gS fd os oknxzLr laifRr dks fdlh Hkh izdkj ls fdlh r`rh; i{k dks u rks LFkkukUrfjr djsaxs u mlesa fdlh r`rh; i{k dk fgr l`ftr djsaxsA (VINOD KUMAR BHARWANI),J Rishikesh Soni/43 (Downloaded on 25/12/2022 at 08:36:50 AM) Powered by TCPDF (www.tcpdf.org)