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Union of India - Section

Section 13 in The Inland Waterways Authority Of India Rules, 1986

13. Frequency of meetings.

(1)At meeting of the Authority, other than a special meeting referred to in rule 14, shall be held at least once in every month.
(2)The Chairman shall, from time to time, determine the date and time of its meetings.
(3)A meeting of the authority shall be held at the Headquarters of the Authority or such other place as may be decided by the Authority in consultation with the Central Government.