Section 1 in Bareilly Development Authority Composition of Offences Bye-Laws, 1983
1. Short title and commencement.
(1)These bye-laws may be called the Bareilly Development Authority Composition of Offences Bye-Laws, 1983.(2)They shall extend to the whole of the Bareilly Development area.(3)They shall come into force with effect from the date of publication in the Gazette.
