Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(b) in The Dourine Act, 1910 (b)" rep. by. s. 4, ibid. 26A (b) if on microscopical examination 1[or by other scientific test] he finds that any horse is affected with dourine,-
