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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(5)(i) in Manipur Municipality Ombudsman Act, 2013

(i)such action, administrative procedure or practice governing such action is unreasonable, unjust, oppressive, discriminatory or nepotic and will make illegitimate gain or less or will deny deserving benefits; or