Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 76 in The Orissa Development Authorities Rules, 1983

76. Transmission of the copy of estimate and programme of work to urban local bodies.

- A copy of the estimate and the programme of work as approved or deemed to have been approved by the State Government under Rule 75 shall be sent by the Authority to every urban local body within the areas under the jurisdiction of the Authority for information.