Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25B(1)] [Section 25B] [Entire Act]

State of Maharashtra - Subsection

Section 25B(1)(vi) in The Maharashtra National Law University Act, 2014

(vi)the Secretary or Principal Secretary to the Law and Judiciary Department of State Government ;