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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(2)(xiii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(xiii)to recommend to the Executive Council the conferment of honorary degrees and other academic distinctions in the manner prescribed by Statutes;